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[Cites 0, Cited by 8] [Section 69(1)] [Section 69] [Entire Act]

Union of India - Subsection

Section 69(1)(b) in The Transfer Of Property Act, 1882

(b)where a power of sale without the intervention of the court is expressly conferred on the mortgagee by the mortgage-deed and the mortgagee is the Government;