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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(2) in Punjab Khadi and Village Industries Board Regulations, 1958

(2)At least one special meeting shall be called by the Chairman every year to consider and frame budget and programme for the next financial year in the month of July or August or as soon thereafter, as may be possible. - Special meetings can also be requisitioned if two-thirds of the members so desire in writing. The date, time and place of such meeting shall be fixed by the Chairman.