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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(1) in The M.P. Irrigation Act, 1931

(1)A "chak" is that area of land on one side of a canal or below a tail, which would be commanded by a single outlet so situated that it would command the greatest possible area of land on that side of the canal in that neighbourhood.Explanation. - The fact that, in order to secure a more efficient flow of water, two more outlets are constructed for one chak, does not convert that chak into two or more chaks.