Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 105 in Bihar Financial Rules, 1950 105. The Rules in this Chapter are supplementary to the general rules of procedure prescribed in Section V of Chapter V of the Bihar Treasury Code and have to be applied, where necessary, in conjunction with them.
