Supreme Court - Daily Orders
Mr. Sp Ashwin Balaji vs Union Of India And Others on 3 October, 2017
Author: Sanjay Kishan Kaul
Bench: Sanjay Kishan Kaul
ITEM NO.49 COURT NO.11 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (C)Diary No(s). 9813/2017
MR. SP ASHWIN BALAJI Petitioner(s)
VERSUS
UNION OF INDIA AND OTHERS Respondent(s)
Date : 03-10-2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
[IN CHAMBERS]
For Petitioner(s)
Petitioner-in-person (Not Present)
For Respondent(s)
The Court made the following
O R D E R
Petitioner-in-person is absent.
Four weeks' time, as a last opportunity, is granted to petitioner-in-person to cure the defects as pointed out by the Registry.
(SONALI SAUND) (SNEH LATA SHARMA) SENIOR PERSONAL ASSISTANT COURT MASTER Signature Not Verified Digitally signed by SONALI SAUND Date: 2017.10.10 17:33:47 IST Reason: