Delhi High Court - Orders
Union Of India Through Mospi vs Ram Gopal Dixit on 1 February, 2024
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~12 & 13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5252/2020 & CM APPLs. 18929/2020, 18930/2020
UNION OF INDIA THROUGH MOSPI ..... Petitioner
Through: Mr. Angad Gautam, Mr. Ayush Bhatt,
Advs for Mr. Rahul Sharma, CGSC
for UoI.
versus
RAM GOPAL DIXIT ..... Respondent
Through:
Mr. Lalit Bhardwaj and Mr. Jatin
Anand Dwivedi, Advs.
+ W.P.(C) 5263/2020 & CM APPLs. 18956/2020, 18957/2020
UNION OF INDIA THROUGH MOSPI ..... Petitioner
Through: Mr. Angad Gautam, Mr. Ayush Bhatt,
Advs for Mr. Rahul Sharma, CGSC
for UoI.
versus
VISHNU DEV BHANDARI ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 01.02.2024
1. An adjournment slip has been filed on behalf of the Petitioners. There is no objection from the other side.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/02/2024 at 20:31:43
2. List on 15.05.2024.
3. Interim orders to continue.
SUBRAMONIUM PRASAD, J FEBRUARY 1, 2024 S. Zakir This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/02/2024 at 20:31:43