Delhi High Court - Orders
Krishna Devi vs State (Govt. Of Ncvt Of Delhi) & Anr on 23 May, 2022
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 4793/2019
KRISHNA DEVI ..... Petitioner
Through: Mr. Amit Kumar, Advocate.
versus
STATE (GOVT. OF NCVT OF DELHI) & ANR. ..... Respondents
Through: Mr. Raghuvinder Varma, APP for the
State with SI Mohan Lal Delu, P.S.
Bawana.
CORAM:
HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 23.05.2022 Issue notice to the respondent no. 2 through all permissible modes, returnable on 5th September, 2022.
SUDHIR KUMAR JAIN, J MAY 23, 2022 N Signature Not Verified Digitally Signed By:HARVINDER KAUR BHATIA Signing Date:26.05.2022 17:43:47