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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(d) in The Rajasthan Maternity Benefit Act, 1953

(d)"Wages" includes the money value of any earned grain concession. and any money paid to cover high cost of living but does not include a bonus given for regular attendance, or any deduction or payment made on account of fines.