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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(2) in The Orissa Foodgrains Dealers' Licensing Order, 1964

(2)The provisions of Section 102 and 103 of the Code of Criminal Procedure, 1898 (V of 1898), relating to search and seizures shall, so far as may be, apply to searches and seizures under this clause.