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[Cites 0, Cited by 0] [Section 18C(2)] [Section 18C] [Entire Act]

State of Odisha - Subsection

Section 18C(2)(a) in The Orissa Agricultural Produce Markets Act, 1956

(a)the summoning and holding of meetings of the Board, the time and date when such meetings are to be held, the conduct of business at such meetings and the number of persons necessary to form a quorum thereof;