Section 3(t) in The Mumbai Municipal Corporation Act, 1888
(t)"waterwork" includes a lake, stream, spring, well, pump, reservoir, cistern, tank, [tunnel,] [This word was inserted by Maharashtra 37 of 1981, Section 2(a).] duct, whether covered or open, sluice, main pipe, culvert, engine and any machinery, land, building, or thing for supplying or used for supplying water;
