Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 65 in Pharmacy Council of India Regulations, 1952 65. The primary units of appropriation shall be 'pay of officers', 'pay of establishment' allowances and honoraria', 'contigencies' and 'leave and pension or provident fund contribution.'
