Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(6) in All-India Institute of Medical Sciences Act, 1956 (6)A member may resign his office by writing under his hard addressed to the Central Government but he shall continue in office until his resignation is accepted by that Government.
