Punjab-Haryana High Court
M/S Famina Knit Fabs And Nr vs Union Of India And Ors on 18 October, 2019
Author: Jaswant Singh
Bench: Jaswant Singh, Lalit Batra
CWP No.15329 of 2019(O&M) #1#
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH.
CWP No.15329 of 2019(O&M)
Date of Decision:-18.10.2019
M/s Famina Knit Fabs & Anr.
......Petitioners.
Versus
Union of India & Ors.
......Respondents.
CORAM:- HON'BLE MR. JUSTICE JASWANT SINGH
HON'BLE MR. JUSTICE LALIT BATRA
Present: Mr. Jagmohan Bansal, Advocate for the Petitioners.
Mr. Sunish Bindlish, Advocate for respondent nos.1 &
2-DRI.
Mr. Sourabh Goel, Advocate for respondent no.3-
Customs.
***
JASWANT SINGH, J.
For detailed order, see order of even date passed in CWP No.14846 of 2019(O&M) titled as Zee Knits & Weaves Pvt. Ltd. & Anr.
Vs. Union of India & Ors.
( JASWANT SINGH ) JUDGE ( LALIT BATRA ) JUDGE October 18th, 2019 Vinay Whether speaking/reasoned Yes/No Whether Reportable Yes/No 1 of 1 ::: Downloaded on - 20-10-2019 21:21:11 :::