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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2) in Shri Jagannath Temple Act, 1955

(2)For the removal of doubts it is hereby declared that any reference to the word 'Temple' in either of the enactments aforesaid may, if the subject or context so permits, be construed as a reference also to the deity, if any, installed in such temple.Chapter-II The Committee