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State of Uttar Pradesh - Section

Section 21 in The U.P. High Speed Diesel Oil and Light Diesel Oil (Maintenance of Supplies and Distribution) Order, 1981

21. Savings.

- Any order or determination made or action taken under the Uttar Pradesh High Speed Diesel Oil (Maintenance of Supplies and Distribution) Order. 1981 and in force shall be deemed to have been made or taken under the corresponding provisions of this Order.Form 'A'Form of Diesel Ration Card[See Clause 11 (1)]Title page (Page 1) of Diesel Ration Card 19-8District Supply OfficeDistrict................Petroleum Product Quota Card