Madhya Pradesh High Court
Deepak Gupta vs Smt. Vimlesh Goyal on 30 August, 2022
Author: Sunita Yadav
Bench: Sunita Yadav
The High Court of Madhya Pradesh Gwalior, dated:30/08/2022 Due to paucity of time, the matters are adjourned as under:-
Serial Numbers Next date of listing 53, 54, 71, 73, 74, 76, 80, List the case in next 81, 82, 85, 87, 91, 92, 93, week. 97, 98, 100, 117, 120, 122, 136, 147 and 148 Interim relief, if any, granted earlier shall continue till the next date of hearing.
(Sunita Yadav) Judge vpn VIPIN KUMAR AGRAHARI 2022.09.02 13:40:24 +05'30' VALSALA VASUDEVAN 2018.10.26 15:14:29 -07'00'