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Allahabad High Court

Naimul Hasan And Another vs State Of U.P. And Another on 30 September, 2019

Author: Karuna Nand Bajpayee

Bench: Karuna Nand Bajpayee





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 64
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32284 of 2019
 

 
Applicant :- Naimul Hasan And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Krishna Dutt Tiwari
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Karuna Nand Bajpayee,J.
 

Learned counsel for the applicants submits that he does not want to press this application as the charge-sheet has already been submitted in the matter and therefore the application has been rendered infructuous.

The application therefore stands dismissed as not pressed.

Order Date :- 30.9.2019 shiv