Allahabad High Court
Naimul Hasan And Another vs State Of U.P. And Another on 30 September, 2019
Author: Karuna Nand Bajpayee
Bench: Karuna Nand Bajpayee
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 64 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32284 of 2019 Applicant :- Naimul Hasan And Another Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Krishna Dutt Tiwari Counsel for Opposite Party :- G.A. Hon'ble Karuna Nand Bajpayee,J.
Learned counsel for the applicants submits that he does not want to press this application as the charge-sheet has already been submitted in the matter and therefore the application has been rendered infructuous.
The application therefore stands dismissed as not pressed.
Order Date :- 30.9.2019 shiv