Section 5(1) in The Punjab Land Revenue (Special Assessments) Rules, 1958
(1)All sites under each category in a block or assessment circle may be classified as follows :-Class I. - Sites situated in exceptionally good localities and fetching exceptionally high rent.Class II. - Sites situated in good localities and fetching good rent.Class III. - Sites situated in good localities and fetching medium rent.Class IV. - Sites in bad localities and fetching low rent.Class V. - Sites situated in exceptionally backward localities and fetching exceptionally low rent.
