Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 243] [Entire Act] State of Bihar - Subsection Section 243(a) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005 (a)every latrine shall be under cover and so partitioned-off as to secure privacy, and shall have a proper door and fastening;
