Gujarat High Court
Jawahar Dhirajlal Dholakia vs Asstt. C I T on 26 December, 2000
Author: Dm Dharmadhikari
Bench: Dm Dharmadhikari, M.S.Shah
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
TAX APPEAL No 465 of 2000
--------------------------------------------------------------
JAWAHAR DHIRAJLAL DHOLAKIA
Versus
ASSTT. C I T
--------------------------------------------------------------
Appearance:
MR MANISH J SHAH for Petitioner
--------------------------------------------------------------
CORAM : CHIEF JUSTICE MR DM DHARMADHIKARI
and
MR.JUSTICE M.S.SHAH
Date of Order: 26/12/2000
ORAL ORDER
(Per : CHIEF JUSTICE MR DM DHARMADHIKARI) The appeal is admitted on the following substantial question of law :-
"Whether the Tribunal was right in law in directing the Assessing Officer to allow the actual expenditure incurred by the assessee for earning incentive bonus after getting duly certified by the L.I.C. ?"
(D.M. Dharmadhikari, CJ) (M.S. Shah, J.) sundar/-