Section 3(cc) in The Mumbai Municipal Corporation Act, 1888
(cc)"public holiday" means a day or other period of time on or during which by an order of [the [State] [The words 'the Provincial Government' were substituted for the word 'Government' by the Adaptation of Indian Laws Order in Council.] Government] published in the [Official Gazette] [The words 'Official Gazette' were substituted for the words 'Bombay Government Gazette' by the Adaptation of Indian Laws Order in Council.] Government offices in the city are closed;
