Calcutta High Court (Appellete Side)
Smt. Alpana Pandit (Ghosh) vs Kesto Pandit @ Pradip Pandit on 19 February, 2015
Author: Harish Tandon
Bench: Harish Tandon
19.02.2015.
ap C.O. 565 of 2015 Smt. Alpana Pandit (Ghosh) Vs. Kesto Pandit @ Pradip Pandit Mr. Shiv Prasad Ghose ... For the plaintiff/petitioner.
The petitioner is directed to serve copy of the revisional application upon the opposite party by speed post and shall file affidavit of service on the next date.
The revisional application shall appear after three weeks as 'Listed Motion' in the supplementary list.
(Harish Tandon, J.)