Section 11F(b) in Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979
(b)These shall be submitted on distinct Azo prints in quadruplicate, two of which shall be mounted on cloth. These plans shall, inter alia , indicate(i)the plans of all the floors, all external elevations and sections (longitudinal and cross) illustrating distinctly all the different levels through floors, stair case, water closet, bath, Kitchen and garage;(ii)the plinth level of the building with reference to the level at the centre of the street or streets on which the proposed building is to abut;(iii)the Schedule indicating the sizes of the doors, windows, openings and other methods of ventilation of each room;(iv)the means of access to the buiiding and its various floors together with the means of escape in case of fire, if required under the specific rules;(v)in case of the proposed additions and alterations to an existing building, all new works on the plan by indelible distinctive colours with a key to the colours used;(vi)the proposed method of drainage, including the position, form and dimensions of all privies, urinals, drains and the method of disposal of sewage, sullage and storm water in full detail; and(vii)north point relative to the plan of the building;