Punjab-Haryana High Court
State Of Punjab & Ors vs Presiding Officer Industrial Tribunal ... on 23 August, 2017
Author: Rajiv Narain Raina
Bench: Rajiv Narain Raina
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No.21510 of 2013
Date of decision:23.08.2017
State of Punjab and others
.......Petitioner(s)
Versus
Presiding Officer Industrial Tribunal Jalandhar and others
......Respondent(s)
CORAM: HON'BLE MR. JUSTICE RAJIV NARAIN RAINA
Present: Mr. Rahul Verma, AAG, Punjab.
for the petitioner.
Mr. R. K. Arora, Advocate
for private respondents.
*****
RAJIV NARAIN RAINA,J.
For order see CWP No. 4088 of 2015 titled 'Municipal Corporation, Patiala through its Commissioner Vs. Presiding Officer, Labour Court, Patiala'.
23.08.2017 [RAJIV NARAIN RAINA]
joyti rani JUDGE
Whether speaking/reasoned:- Yes
Whether reportable:- No
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