Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Punjab-Haryana High Court

State Of Punjab & Ors vs Presiding Officer Industrial Tribunal ... on 23 August, 2017

Author: Rajiv Narain Raina

Bench: Rajiv Narain Raina

             IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                             CHANDIGARH

                                            CWP No.21510 of 2013
                                            Date of decision:23.08.2017

State of Punjab and others
                                                              .......Petitioner(s)

                            Versus

Presiding Officer Industrial Tribunal Jalandhar and others

                                                              ......Respondent(s)

CORAM: HON'BLE MR. JUSTICE RAJIV NARAIN RAINA

Present:        Mr. Rahul Verma, AAG, Punjab.
                for the petitioner.

                Mr. R. K. Arora, Advocate
                for private respondents.

                            *****

RAJIV NARAIN RAINA,J.

For order see CWP No. 4088 of 2015 titled 'Municipal Corporation, Patiala through its Commissioner Vs. Presiding Officer, Labour Court, Patiala'.




23.08.2017                                         [RAJIV NARAIN RAINA]
joyti rani                                                 JUDGE


                     Whether speaking/reasoned:-       Yes

                     Whether reportable:-              No




                                        1 of 1
                     ::: Downloaded on - 01-09-2017 04:23:22 :::