Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act] State of Uttarakhand - Subsection Section 24(1)(b) in Doon University Act, 2005 (b)the conduct of examinations, including the terms of office and appointment of examiners and the conditions of residence of students and their general discipline;