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[Cites 0, Cited by 0] [Section 4A] [Entire Act]

State of Kerala - Subsection

Section 4A(3) in The Kerala General Sales Tax Act, 1963

(3)The function of the settlement commission may be performed-
(i)by a bench consisting of chairman and any other members ;or
(ii)by a bench consisting chairman and two other members or
(iii)by a bench of two or more members other than chairman;