Himachal Pradesh High Court
Chet Ram vs . Kaushalya Thakur & Anr. on 31 May, 2024
Author: Sushil Kukreja
Bench: Sushil Kukreja
Chet Ram vs. Kaushalya Thakur & Anr.
.
CMP(M) No.111 of 2023 in RSA No.207 of 2015 31.05.2024 Present: Mr. Arvind Sharma, Advocate, for the non-
applicant/appellant. Mr. Ashok Sood, Senior Advocate with Ms. Pooja Verma, Advocate, for applicant/respondent No.1.
r to Mr. Varun Chauhan, Advocate, vice Mr. Vivek Sharma, Advocate, for respondent No.2.
Learned vice counsel for respondent No.2 prays for and is granted four weeks' time to file reply. List thereafter.
( Sushil Kukreja ) Judge May 31, 2024 (subhash) ::: Downloaded on - 31/05/2024 20:38:50 :::CIS