Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Uttarakhand - Subsection Section 11(2) in Dev Sanskriti Vishwavidyalaya Act, 2002 (2)The Chancellor shall have such powers as may be conferred on him by this Act or the statutes made thereunder.
