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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(2) in Chhattisgarh State Eligibility Test Rules, 2013

(2)Candidates belonging to Scheduled Castes/Scheduled Tribes/Persons with disability category, the minimum requirement is post-graduation or equivalent with at least 50% marks (or an equivalent grade in a grading system) from a recognized university so as to appear in SET examination.