Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(f) in The U.P. Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1972 (f)[ "year" means the year beginning on the first day of January] [Substituted by U.P. Act 6 of 1973, Section 3.];
