Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(a) in Jammu and Kashmir Wakafs Act, 2001

(a)Save as otherwise expressly provided, this Act shall apply to all Wakafs whether created before or after the commencement of this Act :