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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax vs Minu Bakshi on 27 March, 2023

Author: M.M. Sundresh

Bench: M.M. Sundresh

     ITEM NO.14                                 COURT NO.7                     SECTION XIV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                            SPECIAL LEAVE PETITION (CIVIL) Diary No. 9892/2023

     (Arising out of impugned final judgment and order dated 12-07-2022
     in ITA No. 57/2021 passed by the High Court of Delhi st New Delhi)

     PR. COMMISSIONER OF INCOME TAX                                      Petitioner(s)

                                                    VERSUS

     MINU BAKSHI                                                         Respondent(s)

     (IA   No.55183/2023-CONDONATION   OF  DELAY   IN   FILING   and  IA
     No.55184/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT )

     Date : 27-03-2023 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE SANJIV KHANNA
                             HON'BLE MR. JUSTICE M.M. SUNDRESH

     For Petitioner(s)
                                       Mr. N Venkatraman, A.S.G. (N/P)
                                       Mr. Raj Bahadur Yadav, AOR
                                       Mr. V C Bharathi, Adv.
                                       Mr. Rupesh Kumar, Adv.
                                       Mr. H R Rao, Adv.
                                       Mr. Manish Pushkarna, Adv.
                                       Mr. Rajni Kant, Adv.

     For Respondent(s)


                              UPON hearing the counsel, the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice returnable in the month of August 2023. Notices will be served by all modes, including dasti.



Signature Not Verified

Digitally signed by
BABITA PANDEY
Date: 2023.03.28
20:27:29 IST
Reason:                    (DEEPAK GUGLANI)                           (R.S. NARAYANAN)
                               AR-CUM-PS                            COURT MASTER (NSH)