Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax vs Minu Bakshi on 27 March, 2023
Author: M.M. Sundresh
Bench: M.M. Sundresh
ITEM NO.14 COURT NO.7 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 9892/2023
(Arising out of impugned final judgment and order dated 12-07-2022
in ITA No. 57/2021 passed by the High Court of Delhi st New Delhi)
PR. COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
MINU BAKSHI Respondent(s)
(IA No.55183/2023-CONDONATION OF DELAY IN FILING and IA
No.55184/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT )
Date : 27-03-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE M.M. SUNDRESH
For Petitioner(s)
Mr. N Venkatraman, A.S.G. (N/P)
Mr. Raj Bahadur Yadav, AOR
Mr. V C Bharathi, Adv.
Mr. Rupesh Kumar, Adv.
Mr. H R Rao, Adv.
Mr. Manish Pushkarna, Adv.
Mr. Rajni Kant, Adv.
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
Delay condoned.
Issue notice returnable in the month of August 2023. Notices will be served by all modes, including dasti.
Signature Not Verified Digitally signed by BABITA PANDEY Date: 2023.03.28 20:27:29 IST Reason: (DEEPAK GUGLANI) (R.S. NARAYANAN) AR-CUM-PS COURT MASTER (NSH)