Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 2 in U.P. Fisheries (Development and, Control) Rules, 1954 2. No person shall destroy or attempt to destroy fish by any explosive substance or by poisoning or pollution of waters by trade effluents.
