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State of Punjab - Section

Section 24 in Punjab Urban Planning and Development Building Rules, 2018

24. Public Buildings.

- The public buildings of various types shall be governed by the following norms, namely:-
Table 26: Community Centre, Public ConcertHall or Auditorium, Museum, Gymnasium or Public Exhibition
S. No. Parameter Permissible Limits
I. Minimum Site area 2000 sq.m
II. Minimum Approach Road Within Master Plan -18m (60'-0")
    Outside Master Plan-12m (40'-0")
III. Maximum Ground Coverage 40%
IV. Maximum Floor Area Ratio 1:1
V. Maximum Height of Building No Restriction subject to clearance from AirportAuthority and fulfilment of norms such as setbacks aroundbuilding, ground coverage, F.A.R., structural safety and firesafety norms.
VI. Parking 3[Equivalent Car Space per 100 square meters of the total Floor Area Ratio] [Substituted 'Equivalent Car Space per 100 square meters of the total covered area' by Notification No. G.S.R.33/P.A.11/1995/Ss.43 and 180/Amd. (3)/2019, dated 04.10.2019 (w.e.f. 12.6.2018).].
VII. Setbacks around buildings Refer sub-rule (1) of rule 26 of these buildingrules.
Notes. - (a) In case of Community Centre, it shall only have banquet hall, kitchen, library, office and reading room, except these if any other activity is proposed then it shall be considered as club.
(b)Upto 1.0 percent of the total covered area of Community Centre, Public Concert Hall or Auditorium, Museum, Gymnasium or Public Exhibition shall be allowable for commercial activity.
Table 27: Religious Building
S. No. Parameter Permissible Limits  
I. Minimum Approach Road and Site area Plot size minimum 1000 sq. mts upto 2000 sq.m 12m (40'-0")
Plot size above 2000 sq.m 18m (60'-0")
II. Maximum Ground Coverage 40% of site area  
III. Maximum Floor Area Ratio 1:1.0  
IV. Maximum Height of Building No Restriction subject to clearance from AirportAuthority and fulfilment of norms such as setbacks aroundbuilding, ground coverage, F.A.R., structural safety and firesafety norms.
V. Parking 2[Equivalent Car Space per 100 square meters of the total Floor Area Ratio] [Substituted 'Equivalent Car Space per 100 square meters of the total covered area' by Notification No. G.S.R.33/P.A.11/1995/Ss.43 and 180/Amd. (3)/2019, dated 04.10.2019 (w.e.f. 12.6.2018).].
VI. Setbacks around buildings Refersub-rule (1) of rule 26of thesebuilding rules.
Table 28: Public Offices    
S. No. Parameter Permissible Limits  
I. Minimum Site area 1000 sq.m  
II. Minimum Approach Road 18m  
III. Maximum Ground Coverage 40% of plot area  
IV. Maximum Floor Area Ratio Minimum approach road18m 1:2Minimum approach road 30m 1:2.5
Minimum approach road 45m Unlimited*
V. Maximum Height of Building No Restriction subject to clearance from AirportAuthority and fulfilment of norms such as setbacks aroundbuilding, ground coverage, F.A.R., structural safety and firesafety norms.
VI. Parking 2[Equivalent Car Space per 100 square meters of the total Floor Area Ratio] [Substituted 'Equivalent Car Space per 100 square meters of the total covered area' by Notification No. G.S.R.33/P.A.11/1995/Ss.43 and 180/Amd. (3)/2019, dated 04.10.2019 (w.e.f. 12.6.2018).].
VII. Setbacks around buildings Refersub-rule (1) of rule 26of thesebuilding rules.
Notes. - (a) *Unlimited F.A.R shall be subject to fulfilment of building controls such as ground coverage, setback around the building, parking norms, light and ventilation, height, fire and structural safety.
(b)F.A.R above 1:1.75, will be chargeable on pro-rata basis expect State/ Central Government offices. However, the site allotted or sold by the development
(c)Upto 15 percent of the total covered area in Public buildings shall be permissible for the housing of staff or workers.