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State of Uttar Pradesh - Section

Section 13 in The U.P. Forest (Timber-Transit on Yamuna, Tons and Pabar Rivers) Rules, 1963

13. Priority of passage at the junction of streams.

- When two ghals approach the junction of two streams, the Ghal whose head reaches the junction first shall have priority of passage, provided-
(a)such Ghal has not been deliberately extended to reach the junction first; and
(b)it is accompanied by sufficient labour to clear the junction within eight days.