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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(ii) in Uttar Pradesh Krishi Utpadan Mandi (Crusher Unit Gur, Khandsari) (Compounding of Market Fee) Order, 2019

(ii)A revision under Section 32 of the Act may be filed within 30 days or within such time as may be extended in appropriate cases by the Director against the decision of the Market Committee.