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[Cites 1, Cited by 4]

Himachal Pradesh High Court

Vikram Singh Hada vs . The State Of H.P. on 7 March, 2022

Bench: Sabina, Satyen Vaidya

Vikram Singh Hada vs. The State of H.P. .

CWP No.4030 of 2021 07.03.2022 Present: Mr. Jeevesh Sharma, Advocate, for the petitioner.

Mr. Bharat Bhushan, Additional Advocate General, for the respondents/State.

CMP No.12829 of 2021 Notice issued to proposed respondent No.5 has not been received back served or otherwise. As requested by learned counsel for the applicant, let fresh notice, through Dasti process, be issued to the said respondent for 14th April, 2022, on taking steps within three days.

List again on 12th April, 2022.





                                                                   ( Sabina )





                                                                     Judge





                                                               ( Satyen Vaidya )
                March 07, 2022                                     Judge
                   (Yashwant)




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