Supreme Court - Daily Orders
T.R. Jagadheesan vs M. Ramadass Naidu on 13 April, 2017
Bench: Dipak Misra, A.M. Khanwilkar, Mohan M. Shantanagoudar
ITEM NO.17 COURT NO.2 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 3061/2017
(Arising out of impugned final judgment and order dated 11/08/2016
in AS No. 1059/2009 passed by the High Court Of Madras)
T.R. JAGADHEESAN AND ORS Petitioner(s)
VERSUS
M. RAMADASS NAIDU Respondent(s)
(with appln. (s) for exemption from filing O.T.)
Date : 13/04/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Petitioner(s)
Mr.B.Kumar, Sr.Adv.
Mr.Jagadheesan, Adv.
Mr.S.Ravi Shankar, Adv.
Mr.Sneha Bhatnagar, Adv.
Mrs.S.Yamunah Nachiar, Adv.
For Respondent(s)
Mr.Guru Krishna Kumar, Sr.Adv.
Mr.R.Nedumaran, Adv.
Mr.Palaniappan, Adv.
Mr.V.N.Balakishore, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard.
The special leave petition is dismissed.
(Ashok Raj Singh) (H.S.Parasher) Court Master Court Master Signature Not Verified Digitally signed by ASHOK RAJ SINGH Date: 2017.04.18 13:27:27 IST Reason: