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[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

NCT Delhi - Subsection

Section 62(1)(c) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

(c)the packet of marked copies of the list of electors shall not be opened and their contents shall not be inspected by or produced before any person or authority except under the order of the Director or the Lt. Governor.