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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(zg) in Punjab Regional and Town Planning and Development Act, 1995

(zg)"road reservation in relation to a scheduled road" means the land, whether metalled or unmetalled, which vests in the State Government or the Central Government or a local authority, for the purposes of such road and the boundaries of which are demarcated by pillars, post or wires or in any other manner;