Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Assam - Subsection Section 4(v) in Assam Science & Technology University Act, 2009 (v)to affiliate and recognize colleges imparting education of the line of study as mentioned in clause (i) and to withdraw any such recognition or affiliation as the case may be;
