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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(4) in Punjab School Education Board rules for payment of ex-gratia grants and other facilities to the family of a Board employee who dies while in service

(4)name and ages of surviving relations of deceased,
(a)Widow/Husband, Name, Age
(b)Sons
(c)Un-married daughters
(d)Widowed daughters
(e)Parents wholly dependent on the employee
(f)Widows/Un-married sisters