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State of Rajasthan - Section

Section 19 in Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University, Jodhpur Act, 2002

19. Boards of Studies.

(1)There shall be a Board of Studies for every subject or group of subjects as may be prescribed by the Statutes.
(2)The constitution, powers and duties of the Boards of Studies shall be as prescribed by the Statutes.