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State of Maharashtra - Section

Section 10 in Maharashtra Jeevan Authority Act, 1976

10. Assistance of Government Officers, etc.

- [the Authority] [These words were substituted for the words 'the Board' by Maharashtra 25 of 1997, Section 5.] may invite any officer of Government or local body or other person to attend its meeting for the purpose of assisting or advising it on any matter. The person so invited may take part in the proceedings of [the Authority] [These words were substituted for the words 'the Board' by Maharashtra 25 of 1997, Section 5.], but shall have no right to vote.