Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 28 in The Bar Council of Bihar Rules, 1962

28.

Any person including the subscriber claiming payment of the money in the Provident Fund Account shall present an application in writing to the Secretary, Bar Council. The Secretary shall place the application for the consideration and the decision of the Executive Committee of the Bar Council.