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Union of India - Section

Section 69 in The Medical Devices Rules, 2017

69. Application for test or evaluation of medical device.

- For the purpose of these rules, an application from a purchaser for test or evaluation of a medical device or portion of medical device under section 26 of the Act shall be made in Form MD-33 and the report of such test or evaluation of the medical device which is prepared on such application shall be supplied to the applicant in Form MD-32.