Madhya Pradesh High Court
Arjuman Aara vs Bismilla Bee on 16 September, 2019
Author: Vishal Mishra
Bench: Vishal Mishra
1 WP-2422-2015
The High Court Of Madhya Pradesh
WP-2422-2015
(ARJUMAN AARA Vs BISMILLA BEE)
7
Gwalior, Dated : 16-09-2019
Shri Abhishek Singh Bhadoria, counsel for the respondents prays for
time to argue the matter which is opposed by Shri A.V.Bhardwaj, counsel for the petitioner on the ground that a short issue is involved in the matter and the petition is pending since 2003.
Considering the same, the mater is directed to be listed in the next week making it clear that no further time shall be granted.
IR to continue, till next date. CC as per rules.
R. K. SHARMA 2019.09.17 (VISHAL MISHRA) 10:30:58 +05'30' JUDGE Rks