Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 346(3)] [Section 346] [Entire Act]

State of Haryana - Subsection

Section 346(3)(e) in Haryana Municipal Corporation Act, 1994

(e)the alignment of buildings on any site;