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State of Rajasthan - Section

Section 99 in The Rajasthan Tenancy (Board Of Revenue) Rules, 1955

99. Full particulars of persons and place to be given.

- An affidavit shall fully describe the person swearing the affidavit with such particulars as will ensure his clear identification such as his full name, the name of his father, his religious persuasion, his rank or degree in life, his profession, calling occupation or trade and his true place of residence. Any person or place referred to in an affidavit shall be fully described in such manner as to enable his or its identity to be clearly fixed.